Section 62 — Amendment of 27 of 2006.
The Mediation Act, 2023
The Micro, Small and Medium Enterprises Development Act, 2006, shall be amended in the manner specified in the Seventh Schedule.Open in Lexace · Ask the AI about this section
The Micro, Small and Medium Enterprises Development Act, 2006, shall be amended in the manner specified in the Seventh Schedule.Open in Lexace · Ask the AI about this section