Section 63 — Amendment of 18 of 2013.

The Mediation Act, 2023
The Companies Act, 2013, shall be amended in the manner specified in the Eighth Schedule.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.