Section 22 — The Boards of Schools.
The Babasaheb Bhimrao Ambedkar University Act, 1994
The constitution, powers and functions of the Boards of Schools shall be prescribed by the Statutes.Open in Lexace · Ask the AI about this section
The constitution, powers and functions of the Boards of Schools shall be prescribed by the Statutes.Open in Lexace · Ask the AI about this section