LexSection 21 — The Planning Board.
The Babasaheb Bhimrao Ambedkar University Act, 1994
(1) The Planning Board shall be the principal planning body of the University. (2) The constitution of the Planning Board, term of office of its members and its powers and functions shall be prescribed by the Statutes: Provided that representation shall be given to non-teaching staff.Open in Lexace · Ask the AI about this section