Section 15 — Penalties.
The Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987
Any person who contravenes the provisions of this Act shall be punishable with imprisonment for a term which may extend to two years or with fine which may extend to two thousand rupees, or with both.Open in Lexace · Ask the AI about this section
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