Section 14 — Repealed.

The Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987

[Amendment of Act 67 of 1957.] -- Rep. by Repealing and Amending Act , 2001 (30 of 2001), s.2 and The First Schedule ( w.e.f . 3-9-2001).