Section 43 — [Repealed].
The State of Arunachal Pradesh Act, 1986
[ Amendment of Act 28 of 1958 ].— Rep. by s. 2 and the First Schedule, ibid. ( w.e.f. 3-9-2001).Open in Lexace · Ask the AI about this section
[ Amendment of Act 28 of 1958 ].— Rep. by s. 2 and the First Schedule, ibid. ( w.e.f. 3-9-2001).Open in Lexace · Ask the AI about this section