Section 42 — [Repealed].
The State of Arunachal Pradesh Act, 1986
[ Amendment of article 210, article 239A and article 240 of the Constitution ].— Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule ( w.e.f. 3-9-2001).Open in Lexace · Ask the AI about this section
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