LexSection 11A — Protection for acts done in good faith.
The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948
1 [11A. Protection for acts done in good faith.-- No suit or other legal proceeding shall lie against any person in respect of anything which is in good faith done or intended to be done under this Act or under any schemes framed thereunder.]Open in Lexace · Ask the AI about this section