Section 141 — Omitted.
The Motor Vehicles Act, 1988
[Provisions as to other right to claim compensation for death or permanent disablement.] -- Omitted by s. 50, ibid, (w.e.f. 1-4-2022).]Open in Lexace · Ask the AI about this section
[Provisions as to other right to claim compensation for death or permanent disablement.] -- Omitted by s. 50, ibid, (w.e.f. 1-4-2022).]Open in Lexace · Ask the AI about this section