LexSection 140 — Omitted.
The Motor Vehicles Act, 1988
[Liability to pay compensation in certain cases on the principle of no fault.]-- Omitted by s. 50, ibid, (w.e.f. 1-4-2022).]Open in Lexace · Ask the AI about this section
[Liability to pay compensation in certain cases on the principle of no fault.]-- Omitted by s. 50, ibid, (w.e.f. 1-4-2022).]Open in Lexace · Ask the AI about this section