Section 18 — Authorities of the University.
The Visva-Bharati Act, 1951
The following shall be authorities of the University:-- (1) the Samsad (Court); (2) the Karma-Samiti (Executive Council); (3) the Shiksha Samiti (Academic Council); 1 *** 2 [(4) The Artha-Samiti (Finance Committee); (5) The Institute Board; and] 3 [(6)] such other authorities as may be declared by the Statutes to be authorities of the University.Open in Lexace · Ask the AI about this section