LexSection 21 — Officers of University.
The Rashtriya Raksha University Act, 2020.
The following shall be the officers of the University, namely:-- (a) Vice-Chancellor; (b) Pro Vice-Chancellor; (c) Registrar; (d) Dean; (e) Finance Officer; and (f) such other officers as may be laid down in the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section