Section 20 — Board for Affiliation and Recognition.
The Rashtriya Raksha University Act, 2020.
(1) The Board for Affiliation and Recognition shall be responsible for admitting colleges and institutions to the privileges of the University. (2) The constitution of the Board for Affiliation and Recognition, the term of office of its members and its powers and duties shall be such as may be laid down in the Statutes.Open in Lexace · Ask the AI about this section
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