LexSection 14 — Omitted.
The State Bank of India Act, 1955
[ Branch registers .] Omitted by the State Bank of India (Amendment) Act, 1993 (3 of 1994), s. 6 (w.e.f. 15-10-1993) .Open in Lexace · Ask the AI about this section
[ Branch registers .] Omitted by the State Bank of India (Amendment) Act, 1993 (3 of 1994), s. 6 (w.e.f. 15-10-1993) .Open in Lexace · Ask the AI about this section