LexSection 13A — Register of beneficial owners.
The State Bank of India Act, 1955
1 [ 13A. Register of beneficial owners. -- The register of beneficial owners maintained by a depository under section 11 of the Depositories Act, 1996 (22 of 1996), shall be deemed to be a register of shareholders for the purposes of this Act.]Open in Lexace · Ask the AI about this section