Section 15 — [Repealed.].
The Cardamom Act, 1965
[Payment of proceeds of cess to the Board.] Rep. by s . 42, ibid. ( w.e.f . 26-2-1987)Open in Lexace · Ask the AI about this section
[Payment of proceeds of cess to the Board.] Rep. by s . 42, ibid. ( w.e.f . 26-2-1987)Open in Lexace · Ask the AI about this section