Section 14 — [Repealed.].
The Cardamom Act, 1965
[Imposition of a cess on cardamom exported.] Rep. by the Repealing and Amending Act (10 of 1986), s . 42 ( w.e.f . 26-2-1987).Open in Lexace · Ask the AI about this section
[Imposition of a cess on cardamom exported.] Rep. by the Repealing and Amending Act (10 of 1986), s . 42 ( w.e.f . 26-2-1987).Open in Lexace · Ask the AI about this section