LexSection 5 — [Repealed.].
The Naga Hills-Tuensang Area Act, 1957
[ Amendment of the Representation of the People Act, 1950 .] Rep. by the Repealing and Amending Act, 1960 (58 of 1960), s. 2 and the First Schedule (w.e.f. 26-12-1960).Open in Lexace · Ask the AI about this section