In the Delimitation of Parliamentary and Assembly Constituencies Order, 1956,— (a) in the First Schedule, in the entry in column 3 against serial No. 37, the words "Naga Hills", shall be omitted; and (b) in the Second Schedule, in the Part relating to Assam, the heading "Naga Hills District" and all entries against serial Nos. 16, 17 and 18 shall be omitted.Open in Lexace · Ask the AI about this section
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