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Section 508A — Corporation to undertake work on agency basis.

The Delhi Municipal Corporation Act, 1957
1 [508A. Corporation to undertake work on agency basis. ---Notwithstanding anything contained in any other provision of this Act, 2 [ 3 [the Corporation]] may on such terms and conditions as may be determined by agreement between 2 [ 3 [the Corporation]] and any authority, body or person, carry out any work which is not connected with its functions on agency basis.]
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