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Section 508 — Special provisions as to Red Fort area.

The Delhi Municipal Corporation Act, 1957
(1) In administering the provisions of this Act within the Red Fort area 1 [ 2 [the Corporation]] shall comply with the military rules and regulations for the time being in force within that area. (2) In this section the expression Red Fort area means the Red Fort and such areas continuous thereto as may be declared by the 3 [Government] by notification in the Gazette of India to be included within the Red Fort area.
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