Section 295 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ Application of the provisions of the Motor Vehicles Act, 1939, or any rules made thereunder to vehicles and employees of the Undertaking .] Omitted by s. 7(b) and the Second Schedule, ibid. (w.e.f 3- 11-1971) .Open in Lexace · Ask the AI about this section
Lex