LexSection 294 — Omitted..
The Delhi Municipal Corporation Act, 1957
[ The Undertaking to be run on business principles .] Omitted by s. 7(b) and the Second Schedule, ibid. (w.e.f 3-11-1971) .Open in Lexace · Ask the AI about this section
[ The Undertaking to be run on business principles .] Omitted by s. 7(b) and the Second Schedule, ibid. (w.e.f 3-11-1971) .Open in Lexace · Ask the AI about this section