LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 182 — Omitted..

The Delhi Municipal Corporation Act, 1957
182 . [ Powers and liabilities of persons authorised to collect terminal taxes. ] Omitted by the Delhi Municipal Corporation ( Amendment ) Ordinance , 1993 (21 of 1993), ( w.e.f . 30-1-1993).
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›