Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 181 — Omitted..

The Delhi Municipal Corporation Act, 1957

181 . [ Power of exemption. Omitted by the Delhi Municipal Corporation (Amendment) Ordinance, 1993 (21 of 1993), (w.e.f. 30-1-1993).

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›