LexSection 168 — Omitted..
The Delhi Municipal Corporation Act, 1957
168 . [ Notice to be given of every occupation of vacant land or building .] Omitted by s . 31, ibid. ( w.e.f . 1-8-2003).Open in Lexace · Ask the AI about this section
168 . [ Notice to be given of every occupation of vacant land or building .] Omitted by s . 31, ibid. ( w.e.f . 1-8-2003).Open in Lexace · Ask the AI about this section