Section 167 — Omitted..
The Delhi Municipal Corporation Act, 1957
167 . [ What buildings, etc., are to be deemed vacant .] Omitted by s . 30, ibid. ( w.e.f . 1-8-2003).Open in Lexace · Ask the AI about this section
167 . [ What buildings, etc., are to be deemed vacant .] Omitted by s . 30, ibid. ( w.e.f . 1-8-2003).Open in Lexace · Ask the AI about this section