Section 118 — [Omitted.].
The Delhi Municipal Corporation Act, 1957
[Special rates of scavenging tax in certain cases.] Omitted by s. 84, ibid. (w.e.f. 1-10-1993).Open in Lexace · Ask the AI about this section
[Special rates of scavenging tax in certain cases.] Omitted by s. 84, ibid. (w.e.f. 1-10-1993).Open in Lexace · Ask the AI about this section