LexSection 117 — [Omitted.].
The Delhi Municipal Corporation Act, 1957
117. [ Charge by measurement in lieu of water tax in certain cases .] Omitted by the Delhi Municipal Corporation ( Amendment ) Act , 1993 ( Act 67 of 1993), s . 84 ( w.e.f. 1-10-1993).Open in Lexace · Ask the AI about this section