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Section 5 — Amendment of Sixth Schedule to the Constitution.

The State of Nagaland Act, 1962
As from the appointed day, in the Sixth Schedule to the Constitutionโ€” (a) in paragraph 20โ€” (i) sub-paragraph (2B) shall be omitted; (ii) in sub-paragraph (3) , the brackets and words "(other than the Naga Hills-Tuensang Area)" shall be omitted; (b) in the Table appended to paragraph 20, in Part B, the item "2. The Naga Hills-Tuensang Area" shall be omitted.

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