As from the appointed day— (a) there shall be allotted one seat to the State of Nagaland in the Council of States; (b) in the Fourth Schedule to the Constitution, in the Table— (i) entries 16 to 19 shall be renumbered as entries 17 to 20; (ii) after entry 15, the following entry shall be inserted, namely:— "16. Nagaland. . . . . . . . . . . . . . .1", (iii) at the end, for the figures "224", the figures "225" shall be substituted.Open in Lexace · Ask the AI about this section
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