Jammu and Kashmir — state statutes

140 acts.

• The ANCIENT MONUMENTS PRESERVATION ACT, 1977
• The ANCIENT MONUMENTS PRESERVATION ACT, 1977 (1920 A.D. )
• The CAMPING AND MOORING SITES ACT, 2004 (1947 A. D.)
• The CIVIL COURTS ACT, 1977 (1920 A. D.)
• The EGRESS AND INTERNAL MOVEMENT (CONTROL) ORDINANCE, 2005 (1948 A.D.)
• The ENEMY AGENTS ORDINANCE, 2005 (1948 A.D.)
• The HERITAGE CONSERVATION AND PRESERVATION ACT, 2010 (Act No. XV of 2010)
• The ISLAMIC UNIVERSITY OF SCIENCE AND TECHNOLOGY, KASHMIR ACT, 2005.
• The JAMMU AND KASHMIR (PREVENTION OF UNFAIRMEANS) EXAMINATIONS ACT, 1987
• The JAMMU AND KASHMIR (RESIDENTIAL AND COMMERCIAL TENANCY) ACT, 2012
• The JAMMU AND KASHMIR 1LEGISLATIVE ASSEMBLY OF THE UNION TERRITORY (PREVENTION OF DISQUALIFICATION) ACT, 1962
• The JAMMU AND KASHMIR AERIAL ROPEWAYS ACT, 2002
• The JAMMU AND KASHMIR AGRARIAN REFORMS ACT, 1976
• The JAMMU AND KASHMIR ANATOMY ACT, 1959
• The JAMMU AND KASHMIR BABA GHULAM SHAH BADSHAH UNIVERSITY ACT, 2002
• The JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATION ACT, 2002
• The JAMMU AND KASHMIR BOARD OF SCHOOL EDUCATION ACT, 1975
• The JAMMU AND KASHMIR BOVINE BREEDING (REGULATION OF PRODUCTION, SALE OF BOVINE SEMEN AND ARTIFICIAL INSEMINATION SERVICES) ACT, 2018
• The JAMMU AND KASHMIR BRICK KILNS (REGULATION) ACT, 2010
• The JAMMU AND KASHMIR CHOWKIDARI ACT, 1956
• The JAMMU AND KASHMIR CIVIL SERVICES DECENTRALIZATION AND RECRUITMENT ACT, 2010
• The JAMMU AND KASHMIR CO-OPERATIVE SOCIETIES ACT, 1989
• The JAMMU AND KASHMIR CONTROL OF BUILDING OPERATIONS ACT, 1988
• The JAMMU AND KASHMIR DEBTORS RELIEF ACT, 1976
• The JAMMU AND KASHMIR DELIVERY OF BOOKS AND NEWSPAPERS (PUBLIC LIBRARIES) ACT, 1961.
• The JAMMU AND KASHMIR DEPUTY SPEAKER’S (EMOLUMENTS) ACT, 1956
• The JAMMU AND KASHMIR DEVELOPMENT ACT, 1970
• The JAMMU AND KASHMIR EXCISE ACT, SAMVAT 1958 (1901 A.D.)
• The JAMMU AND KASHMIR FERRY BOATS CONTROL ACT, 1971
• The JAMMU AND KASHMIR FINANCE COMMISSION FOR PANCHAYATS AND MUNICIPALITIES ACT, 2011
• The JAMMU AND KASHMIR FIRE FORCE ACT, 1967
• The JAMMU AND KASHMIR FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2006
• The JAMMU AND KASHMIR FISHERIES ACT, 2018
• The JAMMU AND KASHMIR FOREST (PROTECTION) FORCE ACT, 2001
• The JAMMU AND KASHMIR FOREST (SALE OF TIMBER) ACT, 1987 (1931 A.D.) (Act No. III of Samvat 1987)
• The JAMMU AND KASHMIR FRUIT NURSERIES (LICENSING) ACT, 1987
• The JAMMU AND KASHMIR GIFT GOODS (UNLAWFUL POSSESSION) ACT, 1963
• The JAMMU AND KASHMIR GIFT GOODS (UNLAWFUL POSSESSION) ACT, 1963
• The JAMMU AND KASHMIR GOODS AND SERVICES TAX ACT, 2017
• The JAMMU AND KASHMIR GOVERNMENT GAZETTE, ACT 1945 (1888 A. D.)
• The JAMMU AND KASHMIR GOVERNOR’S SPECIAL SECURITY FORCE ACT, 2018
• The JAMMU AND KASHMIR HABITUAL OFFENDERS (CONTROL AND REFORM) ACT, 1956
• The JAMMU AND KASHMIR HANDICRAFTS (QUALITY CONTROL) ACT, 1978
• The JAMMU AND KASHMIR HERITAGE CONSERVATION AND PRESERVATION ACT, 2010
• The JAMMU AND KASHMIR HERITAGE CONSERVATION AND PRESERVATION ACT, 2010 (Act No. XV of 2010)
• The JAMMU AND KASHMIR HIGHWAYS ACT, 2007 (1950 A.D.)
• The JAMMU AND KASHMIR HOME GUARDS ACT, 2006 (1949 A.D.)
• The JAMMU AND KASHMIR HOUSING BOARD ACT, 1976
• The JAMMU AND KASHMIR INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL) HOLIDAYS ACT, 1974
• The JAMMU AND KASHMIR KAHCHARAI ACT, 2011 (1954 A. D. )
• The JAMMU AND KASHMIR KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1965
• The JAMMU AND KASHMIR LAMBARDARI ACT, 1972
• The JAMMU AND KASHMIR LAND GRANTS ACT, 1960
• The JAMMU AND KASHMIR LAND REVENUE ACT, 1996 (1939 A.D.)
• The JAMMU AND KASHMIR LEGISLATIVE ASSEMBLY (SPEAKER S EMOLUMENTS) ACT, 1956
• The JAMMU AND KASHMIR LEGISLATIVE ASSEMBLY (SPEAKER’S EMOLUMENTS) ACT, 1956
• The JAMMU AND KASHMIR METROPOLITAN REGION DEVELOPMENT AUTHORITES Act, 2018
• The JAMMU AND KASHMIR MIGRANT IMMOVABLE PROPERTY (PRESERVATION, PROTECTION AND RESTRAINT ON DISTRESS SALES) ACT, 1997
• The JAMMU AND KASHMIR MIGRANTS (STAY OF PROCEEDINGS) ACT, 1997
• The JAMMU AND KASHMIR MINISTERS AND MINISTERS OF STATE SALARIES ACT, 1956
• The JAMMU AND KASHMIR MINISTERS’ AND MINISTERS OF STATE SALARIES ACT, 1956
• The JAMMU AND KASHMIR MONEY LENDERS AND ACCREDITED LOAN PROVIDERS ACT, 2010
• The JAMMU AND KASHMIR MOTOR SPIRIT AND DIESEL OIL(TAXATION OF SALES) ACT, 2005 (1948 A.D.)
• The JAMMU AND KASHMIR MOTOR VEHICLES TAXATION ACT, 1957
• The JAMMU AND KASHMIR MULBERRY PROTECTION ACT, 2006 (1949 A. D.)
• The JAMMU AND KASHMIR MUNICIPAL ACT, 2000
• The JAMMU AND KASHMIR MUNICIPAL CORPORATION ACT, 2000
• The JAMMU AND KASHMIR MUNICIPAL OMBUDSMAN ACT, 2010
• The JAMMU AND KASHMIR MUNICIPALITIES PUBLIC DISCLOSURE ACT, 2010
• The JAMMU AND KASHMIR MUSLIM MARRIAGES REGISTRATION ACT, 1981
• The JAMMU AND KASHMIR NAMDHA QUALITY CONTROL ACT, 2010 ( 1953 A.D. )
• The JAMMU AND KASHMIR NATIONAL LAW UNIVERSITY ACT, 2018
• The JAMMU AND KASHMIR NATURAL CALAMITIES DESTROYED AREAS IMPROVEMENT ACT, 2011 (1954 A.D.)
• The JAMMU AND KASHMIR NON-BIODEGRADABLE MATERIAL (MANAGEMENT) HANDLING AND DISPOSAL ACT, 2007.
• The JAMMU AND KASHMIR OBSOLETE LAWS (REPEAL) ACT, 2010
• The Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010. (Act No. XXVII of 2010)
• The JAMMU AND KASHMIR OFFICIAL LANGUAGES ACT, 2020
• The JAMMU AND KASHMIR OMBUDSMAN FOR PANCHAYATS ACT, 2014
• The JAMMU AND KASHMIR PANCHAYATI RAJ ACT, 1989
• The JAMMU AND KASHMIR PARAMEDICAL COUNCIL Act, 2014
• The JAMMU AND KASHMIR PASSENGERS TAXATION ACT, 1963
• The JAMMU AND KASHMIR PLANT DISEASES AND PESTS ACT, 1973
• The JAMMU AND KASHMIR PRESERVATION OF SPECIFIED TREES ACT, 1969
• The JAMMU AND KASHMIR PREVENTION AND SUPPRESSION OF SABOTAGES ACT, 1965.
• The JAMMU AND KASHMIR PREVENTION OF BEGGARY ACT, 1960
• The JAMMU AND KASHMIR PRIVATE COLLEGES (REGULATION AND CONTROL) ACT, 2002
• The JAMMU AND KASHMIR PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENT TAX ACT, 2005
• The JAMMU AND KASHMIR PROHIBITION OF RAGGING ACT, 2011
• The JAMMU AND KASHMIR PROHIBITION ON MANUFACTURE OF SPECIFIED COPPER UTENSILS (BY MACHINE) ACT, 2006
• The JAMMU AND KASHMIR PROPERTY RIGHTS TO SLUM DWELLERS ACT, 2012
• The JAMMU AND KASHMIR PROPERTY TAX BOARD ACT, 2013
• The JAMMU AND KASHMIR PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2018
• The JAMMU AND KASHMIR PUBLIC MEN AND PUBLIC SERVANTS DECLARATION OF ASSETS AND OTHER PROVISIONS ACT, 1983
• The JAMMU AND KASHMIR PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1988
• The JAMMU AND KASHMIR PUBLIC SAFETY ACT, 1978
• The JAMMU AND KASHMIR PUBLIC SERVICES GUARANTEE ACT, 2011
• The JAMMU AND KASHMIR REGISTRATION OF CONTRACTORS ACT, 1956.
• The JAMMU AND KASHMIR REGISTRATION OF TOURIST TRADE ACT, 1978
• The JAMMU AND KASHMIR REGULATION OF ACCOUNTS ACT, 2001 (1944 A.D.).
• The JAMMU AND KASHMIR RESERVATION ACT, 2004
• The JAMMU AND KASHMIR RESTITUTION OF MORTGAGED PROPERTIES ACT, 1976
• The JAMMU AND KASHMIR SAFFRON ACT, 2007
• The JAMMU AND KASHMIR SCHOOL EDUC ATION ACT, 2002
• The JAMMU AND KASHMIR SELF-RELIANT COOPERATIVES ACT, 1999
• The JAMMU AND KASHMIR SHOPS AND ESTABLISHMENTS (LICENSING, REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 2025
• The JAMMU AND KASHMIR SHRI AMARNATH JI SHRINE ACT, 2000
• The JAMMU AND KASHMIR SHRI MA TA VAISHNO DEVI UNIVERSITY ACT, 1999
• The JAMMU AND KASHMIR SHRI MATA SUKHRALA DEVI JI SHRINE AND SHRI MATA BALA SUNDARI SHRINE ACT, 2013
• The JAMMU AND KASHMIR SHRI MATA VAISHNO DEVI SHRINE ACT, 1988
• The JAMMU AND KASHMIR SHRI SHIV KHORI SHRINE ACT, 2008
• The JAMMU AND KASHMIR SIKH GURDWARAS AND RELIGIOUS ENDOWMENT ACT, 1973
• The JAMMU AND KASHMIR SILK (DEVELOPMENT AND PROTECTION) ACT, 1988
• The JAMMU AND KASHMIR SINGLE WINDOW (INDUSTRIAL INVESTMENTS AND BUSINESS FACILITATION) ACT, 2018
• The JAMMU AND KASHMIR SPECIAL SECURITY GROUP ACT, 2000
• The JAMMU AND KASHMIR SPECIAL TRIBUNAL ACT, 1988
• The JAMMU AND KASHMIR STATE BOARD OF TECHNICAL EDUCATION ACT, 2002
• The JAMMU AND KASHMIR STATE EVACUEES’ (ADMINISTRATION OF PROPERTY) ACT, 2006 (1949 A. D.)
• The JAMMU AND KASHMIR STATE LEGISLATURE MEMBERS’ PENSION ACT, 1984.
• The JAMMU AND KASHMIR STATE LEGISLATURE PROCEEDINGS (PROTECTION OF PUBLICATION) ACT, 1960
• The JAMMU AND KASHMIR STATE ROAD SAFETY COUNCIL ACT, 2018
• The JAMMU AND KASHMIR STATE SHEEP AND SHEEP PRODUCTS DEVELOPMENT BOARD ACT, 1979
• The JAMMU AND KASHMIR STATE TOWN PLANNING ACT, 1963
• The Jammu and Kashmir Tenancy Act, 2025
• The JAMMU AND KASHMIR WATER RESOURCES (REGULATION AND MANAGEMENT) ACT, 2010
• The JAMMU AND KASHMIR WILLOW (PROHIBITION ON EXPORT AND MOVEMENT) ACT, 2000
• The KASHMIR AND JAMMU UNIVERSITIES ACT, 1969
• The LEVY OF TOLLS ACT, 1995 ( 1938 A. D. )
• The NATIONAL DEFENCE FUND DONATIONS OF IMMOVABLE PROPERTY (EXEMPTION FROM STAMP DUTY AND REGISTRATION ) ACT, 1963
• The POLICE ACT, 1983 (1927 A.D.)
• The PREVENTION OF RIBBON DEVELOPMENT ACT, 2007 (1950 A . D.)
• The PREVENTION OF RUM RASUM ACT, 1997 (1947 A.D.)
• The PROBATE AND ADMINISTRATION ACT, 1977 (1920 A.D.)
• The RELIGIOUS ENDOWMENTS ACT, 1977 (1920 A.D.). (Act No. L of Samvat 1977)
• The SALARIES AND ALLOWANCES OF LEADERS OF OPPOSITION IN THE STATE LEGISLATURE ACT, 1985
• The SALARIES AND ALLOWANCES OF THE MEMBERS OF JAMMU AND KASHMIR STATE LEGISLATURE ACT, 1960
• The SAPPHIRE ACT, 1989 (1932 A. D.)
• The SHER-I-KASHMIR INSTITUTE OF MEDICAL SCIENCES, (GRANT OF DEGREES) ACT, 1983
• The SHER-I-KASHMIR UNIVERSITIES OF AGRICULTURAL SCIENCES AND TECHNOLOGY ACT, 1982
• The SRINAGAR AND JAMMU CLUSTER UNIVERSITIES ACT, 2016
• The STAMP ACT, 1977 (1920 A. D.)