Section 94 — Right of mesne mortgagee.
Transfer of Property Act, 1882
1 [94. Rights of mesne mortgagee. -- Where a property is mortgaged for successive debts to successive mortgagees, a mesne mortgagee has the same rights against mortgagees posterior to himself as he has against the mortgagor.]Open in Lexace · Ask the AI about this section
Lex