Section 87 — [Repealed.].
Transfer of Property Act, 1882
[ Procedure in case of payment of amount due.] Rep. by s. 156 and the fifth Schedule, ibid.Open in Lexace · Ask the AI about this section
[ Procedure in case of payment of amount due.] Rep. by s. 156 and the fifth Schedule, ibid.Open in Lexace · Ask the AI about this section