LexSection 85 — [Repealed.].
Transfer of Property Act, 1882
1 [ Parties to suits for foreclosure, sale and redemption] Rep. by the Code of Civil Procedure, 1908 (5 of 1908), s. 156 and the Fifth Schedule.Open in Lexace · Ask the AI about this section
1 [ Parties to suits for foreclosure, sale and redemption] Rep. by the Code of Civil Procedure, 1908 (5 of 1908), s. 156 and the Fifth Schedule.Open in Lexace · Ask the AI about this section