Section 74 — [Repealed.].
Transfer of Property Act, 1882
[Right of subsequent mortgagee to pay off prior mortgagee.] Rep. by the Transfer of Property (Amendment) Act, 1929 (20 of 1929), s. 39.Open in Lexace · Ask the AI about this section
[Right of subsequent mortgagee to pay off prior mortgagee.] Rep. by the Transfer of Property (Amendment) Act, 1929 (20 of 1929), s. 39.Open in Lexace · Ask the AI about this section