LexSection 59A — References to mortgagors and mortgagees to include persons deriving title from them.
Transfer of Property Act, 1882
1 [59A. References to mortgagors and mortgagees to include persons deriving title from them. -- Unless otherwise expressly provided, references in this Chapter to mortgagors and mortgagees shall be deemed to include references to persons deriving title from them respectively.]Open in Lexace · Ask the AI about this section