LexSection 4 — Enactments relating to contracts to be taken as part of Contract Act and supplemental to the Registration Act.
Transfer of Property Act, 1882
The Chapters and sections of this Act which relate to contracts shall be taken as part of the Indian Contract Act, 1872 (9 of 1872): 1 [And sections 54, paragraphs 2 and 3, 59, 107 and 123, shall be read as supplemental to the Indian Registration Act, 2 [1908 (16 of 1908).]]Open in Lexace · Ask the AI about this section