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Section 15 — Transfer to class some of whom come under sect ions 13 and 14.

Transfer of Property Act, 1882
If, on a transfer of property, an interest therein is created for the benefit of a class of persons with regard to some of whom such interest fails by reason of any of the rules contained in sections 13 and 14; such interest fails 1 [in regard to those persons only and not in regard to the whole class.]

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