LexSection 135A — [Repealed.].
Transfer of Property Act, 1882
1 [ Assignment of rights under policy of marine insurance.] Rep. by the Marine Insurance Act, 1963 (11 of 1963), s. 92 (w.e.f. 1-8-1963).]Open in Lexace · Ask the AI about this section
1 [ Assignment of rights under policy of marine insurance.] Rep. by the Marine Insurance Act, 1963 (11 of 1963), s. 92 (w.e.f. 1-8-1963).]Open in Lexace · Ask the AI about this section