Section 7 — Sub-section (2) omitted by s

Sub-section (2) omitted by s. 54, ibid. (w.e.f. 20-5-2003). 60 (b) preparing specifications or other documents for the purposes of this Act or of the patent law of any other country; (c) giving advice other than of a scientific or technical nature as to the validity of patents or their infringement.

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