Section 141 — Determination of certain contracts.
Patents Act, 1970
Determination of certain contracts.—(1) Any contract for the sale or lease of a patented article or for licence to manufacture, use or work a patented article or process, or relating to any such sale, lease or licence 3*** may at any time after the patent or all the patents by which the article or process wasOpen in Lexace · Ask the AI about this section
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