LexSection 14 — Section 64
Patents Act, 1970
Section 64— (a) in sub-section (1), omit “patents or” and omit the word “either” wherever it occurs; (b) in sub-section (5), omit clause (a).Open in Lexace · Ask the AI about this section
Section 64— (a) in sub-section (1), omit “patents or” and omit the word “either” wherever it occurs; (b) in sub-section (5), omit clause (a).Open in Lexace · Ask the AI about this section