Section 126 — Qualifications for registration as patent agents.
Patents Act, 1970
Qualifications for registration as patent agents.—(1) A person shall be qualified to have his name entered in the register of patent agents if he fulfils the following conditions, namely:— (a) he is a citizen of India; (b) he has completed the age of 21 years; 1. Ins. by Act 18 of 2023, s. 2 and Sch. (w.e.f. 01-08-2024).Open in Lexace · Ask the AI about this section
Lex