Section 85 — For compensation for obstructing a way or a water-course
Limitation Act, 1963
For compensation for obstructing a way or a water-course. Three years. The date of the obstruction.Open in Lexace · Ask the AI about this section
For compensation for obstructing a way or a water-course. Three years. The date of the obstruction.Open in Lexace · Ask the AI about this section