Section 43 — By a surety against a co-surety
Limitation Act, 1963
By a surety against a co-surety. Three years. When the surety pays anything in excess of his own share.Open in Lexace · Ask the AI about this section
By a surety against a co-surety. Three years. When the surety pays anything in excess of his own share.Open in Lexace · Ask the AI about this section