Section 111 — By or on behalf of any local authority for possession of any public street or road or any part thereof from which it has
Limitation Act, 1963
By or on behalf of any local authority for possession of any public street or road or any part thereof from which it has been dispossessed or of which it has discontinued the possession. Thirty years. The date of the dispossession or discontinuance.Open in Lexace · Ask the AI about this section
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