Section 1 — For the balance due on a mutual, open and current account, where there have been reciprocal demands between the parties
Limitation Act, 1963
For the balance due on a mutual, open and current account, where there have been reciprocal demands between the parties. Three years. The close of the year in which the last item admitted or proved is entered in the account; such year to be computed as in the account.Open in Lexace · Ask the AI about this section