Section 80B — Definitions.
Income-tax Act, 1961
Definitions.—In this Chapter— 6* * * * * 7* * * * * 8* * * * * 9* * * * * (5) “gross total income” means the total income computed in accordance with the provisions of this Act, before making any deduction under this Chapter 10*** 11***; 12* * * * *Open in Lexace · Ask the AI about this section
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